Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Tripura - Subsection Section 6(2) in The Tripura Co-operative Societies Act, 1974 (2)No society with unlimited liability shall be registered unless all persons forming the society reside in the same two or village or in the same group of villages.
