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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1) in The Information Technology (Guidelines for Cyber Cafe) Rules, 2011

(1)The Cyber Cafe shall not allow any user to use its computer resource without the identity of the user being established. The intending user may establish his identify by producing a document which shall identify the users to the satisfaction of the Cyber Cafe. Such document may include any of the following :-
(i)Identity card issued by any School or College: or
(ii)Photo Credit Card or debit card issued by a Bank or Post Office; or
(iii)Passport; or
(iv)Voter Identity Card; or
(v)Permanent Account Number (PAN) card issued by Income-Tax Authority; or
(vi)Photo Identity Card issued by the employer or any Government Agency;
(vi)Driving License issued by the Appropriate Government; or
(vii)Unique Identification (UID) Number issued by the Unique Identification Authority of India (UIDAI).