Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Allahabad High Court

Association Of Meaningful Technical ... vs State Of U.P. Thru Secy. And Another on 14 December, 2011

Author: Rajes Kumar

Bench: Rajes Kumar





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 72276 of 2011
 

 
Petitioner :- Association Of Meaningful Technical Education And Another
 
Respondent :- State Of U.P. Thru Secy. And Another
 
Petitioner Counsel :- A.B. Singhal
 
Respondent Counsel :- C.S.C.,Neeraj Tiwari
 

 
Hon'ble Rajes Kumar,J.
 

Lay before another Bench after obtaining nomination from Hon'ble the Chief Justice if possible tomorrow as fresh.

Order Date :- 14.12.2011 OP