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[Cites 0, Cited by 1] [Section 13] [Entire Act]

State of West Bengal - Subsection

Section 13(6) in The West Bengal Co-Operative Societies Act, 1983

(6)If the applicant or the chief promoter of the application does not receive any information from the Registrar under sub-section (5) within the period mentioned in that sub-section, he shall have the right to appeal to the Co-operative Registration Council within one month from the date of expiry of the said period.