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State of Andhra Pradesh - Section

Section 15 in Andhra Pradesh Gram Panchayat, Public or Government Ferries Rules, 2000

15. Application of certain provisions of Act '94.

- All provisions of Sections 13, 14,20,21,22,23,24,29,39,44,51,74,245, 246, 247, 249, 250, 262, of the Andhra Pradesh Panchayat Raj Act, 1994 and relevant rules issued thereunder shall be applicable to Joint Committees.