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[Cites 0, Cited by 0] [Section 300] [Entire Act]

Bengal Presidency - Subsection

Section 300(b) in Police Regulations, Bengal , 1943

(b)A constable cannot make an enquiry ; but when no other officer is present at the station, the senior constable shall proceed to the spot, take charge of the body, note its state and make all arrangements for its despatch, in case the enquiring officer desires to send it for examination.