Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Uttar Pradesh - Subsection Section 6(1) in New Okhla Industrial Development Area Building Regulations, 2010 (1)Building Plan : For any proposed structure, requirement of building plan shall be as per clause 6.2, 6.3 and 6.4 as the case may be.
