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[Cites 0, Cited by 2] [Section 25] [Entire Act]

State of Puducherry - Subsection

Section 25(1) in Pondicherry Excise Act, 1970

(1)Every licence or permit granted under this Act shall be granted on payment of such fees, for such period, and subject to such restrictions on such conditions, and shall be in such form and shall contain such particulars, as may be prescribed.