Supreme Court - Daily Orders
Messer Greisheim Gmbh (Now Called Air ... vs Goyal Mg Gases Private Limited on 22 November, 2016
Bench: Jagdish Singh Khehar, Arun Mishra, A.M. Khanwilkar
ITEM NO.15 COURT NO.2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).22539/2014
(Arising out of impugned final judgment and order dated 01/07/2014
in EFAOS No.3/2014 passed by the High Court of Delhi at New Delhi)
MESSER GREISHEIM GMBH Petitioner(s)
VERSUS
GOYAL MG GASES PRIVATE LIMITED Respondent(s)
(With appln.(s) for vacating stay and interim relief and office
report)
Date : 22/11/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE A.M. KHANWILKAR
For Petitioner(s) Ms. Mohna, Adv.
Ms.Geetali Talukdar, Adv.
Ms.Anushka Arora, Adv.
For Respondent(s) Ms. Aruna Gupta, Adv.
Upon hearing the counsel the Court made the following
O R D E R
Learned counsel for the respondent states, that the arguing counsel for the respondent is unwell. She accordingly seeks a week's adjournment.
Learned counsel for the petitioner states, that the arguing counsel for the petitioner has informed her, that 06.12.2016 is an auspicious day for him, and the matter be posted for hearing on 06.12.2016.
Signature Not Verified
List on 06.12.2016.
Digitally signed by SATISH KUMAR YADAV Date: 2016.11.23 17:29:17 TLT Reason: (SATISH KUMAR YADAV) (RENUKA SADANA) AR-CUM-PS ASSISTANT REGISTRAR