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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(a) in The National Investigation Agency (Manner Of Constitution Rules, 2008

(a)a Director-General, not below the rank of Additional Director-General of Police, to be appointed by the Central Government on the same terms and conditions as are applicable to officers of the corresponding rank in the Central Government; and