Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 150(4)] [Section 150] [Entire Act] Union of India - Subsection Section 150(4)(c) in The Coal Mines Regulations, 2017 (c)the faults, dykes and other geological disturbances in relation to workings specified in clause (a) or (b); and