Madhya Pradesh High Court
Chiragbhai vs The State Of Madhya Pradesh on 18 September, 2020
Author: Shailendra Shukla
Bench: Shailendra Shukla
1 HIGH COURT OF MADHYA PRADESH, BENCH AT INDORE MISC. CRIMINAL CASE NO.32712 OF 2020 (Chiragbhai vs The State of Madhya Pradesh) Indore, Dated 18.09.2020 Heard the learned counsel through Video Conferencing. Mr. Manish Yadav, learned counsel for the applicant. Mr. Somesh Gobhuj, learned public prosecutor for the non-applicant/State.
Matter be listed on 23.09.2020 along with connected matters, as prayed for.
(SHAILENDRA SHUKLA) JUDGE Arun/-
Digitally signed by ARUN NAIR Date: 2020.09.21 10:33:27 +05'30'