Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Nagaland - Subsection Section 33(3) in Nagaland Forest Act, 1968 (3)The State Government may exempt any person or class of persons, or any local area, from the operation of any such rule, and may cancel such exemption.
