Section 71 in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003
71. Pension insurance, and provident fund.
- The University shall make provisions for the benefit of its officers, teachers and other servants in such matters as insurance, pension, provident fund or other benefits as it may deem fit, in such manner and subject to such conditions as may be prescribed by the Statutes.
