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Union of India - Section

Section 27 in The Companies (Incorporation) Rules, 2014

27. Notice and verification of change of situation of the registered office.

- The notice of change of the situation of the registered office and verification thereof shall be filed in Form No.INC.22 along with the fee and shall be attached to the said form, the similar documents and manner of verification as are specified for verification of Registered office on incorporation in terms of sub-section (2) of section 12.