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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Jharkhand - Subsection

Section 34(8) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(8)A psycho- social profile of every child shall be maintained by the Child Care Institution and updated every month. Special observations may be recorded, when required. Person-incharge of the institution shall ensure that any recommendations made shall be duly complied with.