Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 127] [Entire Act] State of Odisha - Subsection Section 127(4) in The Orissa Town Planning and Improvement Trust Act, 1956 (4)All Rules or Regulations so made shall be finally published in the Gazette and shall come into force on the date of such publication.
