Section 19(7)(b) in The M.P. Factories Rules, 1962

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State of Madhya Pradesh - Subsection

Section 19(7)(b) in The M.P. Factories Rules, 1962

(b)by reason of any change in a manufacturing process carried on, or in the substances used therein, or by reason of the adoptation of any new manufacturing process or of any new substance for use in a manufacturing process there is likelihood of injury to the health of workers employed in that manufacturing process, or

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State of Madhya Pradesh - Subsection

Section 19(7)(b) in The M.P. Factories Rules, 1962