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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Assam - Subsection

Section 6(1)(c) in The Assam Agricultural Service Rules, 1980

(c)The Commission shall make a selection in accordance with the scheme of selection prescribed by the Government in consultation with the Commission. The Commission may hod such test or interview and undertake scrutiny of publication and other documents, as may be considered necessary;