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Bombay High Court

Skf India Limited vs Banarasi Lal Madan on 27 June, 2023

Author: N. J. Jamadar

Bench: N. J. Jamadar

                                                                          prod-coms-5-2023.doc




            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
               ORDINARY ORIGINAL CIVIL JURISDICTION

                 COMMERCIAL SUMMARY SUIT NO.05 OF 2003

SKF India Limited                                                ...Plaintiff
     vs.
Banarasi Lal Madan                                               ...Defendant

Mr. Prashant Chavan a/w. Mr. Sachin Kudalkar, Mr. Murari
Madekar i/b. M/s. Madekar & Co., for the Plaintff.
Mr. Ankit Rajput i/b. Mr. Manoj Bhatt, for the Defendant.

                                    CORAM :   N. J. JAMADAR, J.
                                    DATE :    JUNE 27, 2023

P.C.:

1. Not on board. Mentioned by way of praecipe. Taken on board.

2. Heard the learned counsel for the parties.

3. Closed for order.




                                                   (N. J. JAMADAR, J.)




Vishal Parekar                                                                            ...1




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