Bombay High Court
Skf India Limited vs Banarasi Lal Madan on 27 June, 2023
Author: N. J. Jamadar
Bench: N. J. Jamadar
prod-coms-5-2023.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL SUMMARY SUIT NO.05 OF 2003
SKF India Limited ...Plaintiff
vs.
Banarasi Lal Madan ...Defendant
Mr. Prashant Chavan a/w. Mr. Sachin Kudalkar, Mr. Murari
Madekar i/b. M/s. Madekar & Co., for the Plaintff.
Mr. Ankit Rajput i/b. Mr. Manoj Bhatt, for the Defendant.
CORAM : N. J. JAMADAR, J.
DATE : JUNE 27, 2023 P.C.:
1. Not on board. Mentioned by way of praecipe. Taken on board.
2. Heard the learned counsel for the parties.
3. Closed for order.
(N. J. JAMADAR, J.)
Vishal Parekar ...1
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