Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 0] [Entire Act] State of Uttar Pradesh - Subsection Section 0(3) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual (3)bl iV~Vs dh 'krksZa dks fof/kor iwjk djus ds fy, :i;k------crkSj tekur ds Mkd[kkus ds cpr cSad@jk"V~h; cpr izek.k&i= lqj{kk cpr izek.ki=@cSad xkj.Vh ds :i esa tek djsxk] tks xzke lHkk@ftykf/kdkjh ds euksuhr izfrfuf/k ds uke ca/kd jgsxkA ;g /kujkf'k iV~Vsnkj }kjk iV~Vs dh 'krksZa dk mYya?ku djus ij tCr dj yh tk;sxhA ,slk djuk vko';d u gqvk rks iV~Vs dh lekfIr ij ;g /kujkf'k iV~Vsnkj dks okil dj nh tk;sxhA
