Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Goa - Subsection

Section 5(2)(b) in The Goa Fruit and Ornamental Plant Nurseries (Regulation) Act, 1995

(b)that the applicant is competent to conduct or establish any such fruit and ornamental plant nursery;