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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(c) in The Indian Postal Service (Group 'A') Rules, 1987

(c)"Examination" means a combined competitive Examination consisting of a preliminary examination and a main examination for recruitment to the Service and such other Services as may be specified by the government from time to time,