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State of Rajasthan - Section

Section 240 in Rajasthan Land Revenue (Land Records) Rules, 1957

240. Arrangement and Submission of Indent.

- The indent for Patwar forms must show separately the number of forms required for each Patwar circle. This will remain with the Office Qanungo for the distribution of forms. From this indent he will prepare an abstract on Form No. O-24, showing only the total number of forms of each kind required for the whole Tehsil, explaining in a foot-note, the reasons for any considerable increase over the number supplied in the current year. The abstract shall be laid before the Tehsildar who will be responsible for the accuracy of the estimates and after such changes, as he may deem proper, shall forward the same tot he Sadar Qanungo so as to reach him not later than the 15th December. The indent for Office Qanungos and Inspector's forms shall also be submitted to the Sadar Qanungo by the same date.