Andhra Pradesh High Court - Amravati
Sivva Kamaraju Setty Vzm vs Terli Srihari Rao Vizinagaram on 15 October, 2024
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
S.A.No.704 OF 2000
PROCEEDING SHEET
Sl. OFFICE
DATE ORDER
No. NOTE
20. 15.10.2024 TMR,J:
Learned counsel for the appellant(s)
requests time.
No representation on behalf of the
respondent(s).
Perused the proceeding sheets. The proceeding sheet dated 11.09.2024 shows that appellant No.2 died on 10.02.2000 but so far no steps have been taken to bring the legal representatives of the appellant No.2 and no progress has been made out in the case.
It seems that the appellants are not interested to prosecute the matter.
List the matter after two (2) weeks, under the caption "for dismissal", to bring the legal representatives of deceased appellant.
_________ TMR,J MH