Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(7) in The Insurance Rules, 1939

(7)Firstmortgages or immovable property situated in India under any housing or buildingscheme of the insurer approved by the Central or a State Government.[Seesection 27-A(1)(e)]
Location of the property Value of the property (date of last valuation of the property) Amount advanced Date of advance Rate of interest Name of the State approving the scheme and date of approval Amount outstanding Remarks
            Principal Interest*  
| | | | | | | |
*To be statedif outstanding for more than one year.