Supreme Court - Daily Orders
Hydel Constructions Private Limited vs Nhpc Limited on 10 November, 2016
ITEM NO.97 REGISTRAR COURT. 1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL
Petition(s) for Special Leave to Appeal (C) No(s). 26986/2016
HYDEL CONSTRUCTIONS PRIVATE LIMITED Petitioner(s)
VERSUS
NHPC LIMITED Respondent(s)
(With interim relief and office report)
Date : 10/11/2016 This petition was called on for hearing today.
For Petitioner(s) Mr. Akshay Gupta, Adv.
Mr. P. N. Puri,Adv.
For Respondent(s) Mr. Puneet Taneja, Adv.
Ms. Shaheen, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Sole respondent to file counter affidavit within four weeks' time.
List again on 09.01.2017.
(PAWAN DEV KOTWAL) Registrar Signature Not Verified Digitally signed by JYOTI GUPTA Date: 2016.11.11 10:25:49 IST Reason: