Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 11] [Entire Act]

State of Goa - Subsection

Section 11(1) in The Goa University Act, 1984

(1)The Vice-Chancellor shall be appointed by the [Chancellor] [Substituted by the Amendment Act 3 of 2000.] in such manner and on such terms and conditions of service as may be prescribed by the Statutes.