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Securities Appellate Tribunal

Neeru Gupta vs Sebi on 20 October, 2023

BEFORE THE        SECURITIES APPELLATE TRIBUNAL
                         MUMBAI

                                           Date : 20.10.2023



             Misc. Application No. 834 of 2023
                           And
                  Appeal No. 472 of 2023

  Neeru Gupta                                    ...Appellant

  Versus

  Securities and Exchange Board of India        ...Respondent



  Mr. Prakash Shah, Advocate i/b Prakash Shah & Associates for
  the Appellant.

  Mr. Manish Chhangani, Mr. Sumit Yadav, Mr. Abhay Chauhan
  and Mr. Atul Kumar Agrawal Advocates i/b The Law Point for
  the Respondent - SEBI.

                          WITH
                   Appeal No. 473 of 2023

  Virendra Kumar Jain                            ...Appellant

  Versus

  Securities and Exchange Board of India        ...Respondent

  Mr. Kushal Shah, CA i/b Ketan Rupani & Co. for the Appellant.

  Mr. Manish Chhangani, Mr. Sumit Yadav, Mr. Abhay Chauhan
  and Mr. Atul Kumar Agrawal Advocates i/b The Law Point for
  the Respondent - SEBI.
                               2


                         WITH
                  Appeal No. 474 of 2023

R.K. Commodities Services Pvt. Ltd. & Ors.     ...Appellants

Versus

Securities and Exchange Board of India        ...Respondent


Mr. Prakash Shah, Advocate i/b Prakash Shah & Associates for
the Appellant.

Mr. Manish Chhangani, Mr. Sumit Yadav, Mr. Abhay Chauhan
and Mr. Atul Kumar Agrawal Advocates i/b The Law Point for
the Respondent - SEBI.


                         WITH
                  Appeal No. 475 of 2023

Abhishek Mishra                                ...Appellant

Versus

Securities and Exchange Board of India        ...Respondent


Mr. Kushal Shah, CA i/b Ketan Rupani & Co. for the Appellant.

Mr. Manish Chhangani, Mr. Sumit Yadav, Mr. Abhay Chauhan
and Mr. Atul Kumar Agrawal Advocates i/b The Law Point for
the Respondent - SEBI.

                         WITH
                  Appeal No. 476 of 2023

Rapid Credit and Holdings Pvt. Ltd.            ...Appellant

Versus

Securities and Exchange Board of India        ...Respondent
                                3



Mr. Prakash Shah, Advocate i/b Prakash Shah & Associates for
the Appellant.

Mr. Manish Chhangani, Mr. Sumit Yadav, Mr. Abhay Chauhan
and Mr. Atul Kumar Agrawal Advocates i/b The Law Point for
the Respondent - SEBI.


                        WITH
           Misc. Application No. 679 of 2023
                         And
                Appeal No. 516 of 2023

Reindus Tradeway Private Limited                 ...Appellant

Versus

Securities and Exchange Board of India          ...Respondent


Mr. Vikas Gupta, Advocate i/b Jural for the Appellant.

Mr. Manish Chhangani, Mr. Sumit Yadav, Mr. Abhay Chauhan
and Mr. Atul Kumar Agrawal Advocates i/b The Law Point for
the Respondent - SEBI.


                        WITH
           Misc. Application No. 681 of 2023
                         And
                Appeal No. 517 of 2023

Vimuk Enterprises                                ...Appellant

Versus

Securities and Exchange Board of India          ...Respondent
                                4


Mr. Vikas Gupta, Advocate i/b Jural for the Appellant.

Mr. Manish Chhangani, Mr. Sumit Yadav, Mr. Abhay Chauhan
and Mr. Atul Kumar Agrawal Advocates i/b The Law Point for
the Respondent - SEBI.

                        WITH
           Misc. Application No. 700 of 2023
                         And
                Appeal No. 518 of 2023

Shamugpriya International Pvt. Ltd.              ...Appellant
Versus
Securities and Exchange Board of India          ...Respondent


Mr. Vikas Gupta, Advocate i/b Jural for the Appellant.

Mr. Manish Chhangani, Mr. Sumit Yadav, Mr. Abhay Chauhan
and Mr. Atul Kumar Agrawal Advocates i/b The Law Point for
the Respondent - SEBI.

                        WITH
           Misc. Application No. 1028 of 2023
                          And
                 Appeal No. 586 of 2023

APMV Stocks and Commodities Pvt. Ltd.            ...Appellant
Versus

Securities and Exchange Board of India          ...Respondent


Mr. Chintan Sheth, CA i/b Chintan Sheth & Associates for
the Appellant.

Mr. Manish Chhangani, Mr. Sumit Yadav, Mr. Abhay Chauhan
and Mr. Atul Kumar Agrawal Advocates i/b The Law Point for
the Respondent - SEBI.
                               5


                        WITH
                 Appeal No. 587 of 2023


A.G. Agri Mart Pvt. Ltd.                    ...Appellant

Versus

Securities and Exchange Board of India      ...Respondent


Mr. Chintan Sheth, CA i/b Chintan Sheth & Associates for
the Appellant.

Mr. Manish Chhangani, Mr. Sumit Yadav, Mr. Abhay Chauhan
and Mr. Atul Kumar Agrawal Advocates i/b The Law Point for
the Respondent - SEBI.


                        WITH
           Misc. Application No. 781 of 2023
                          And
           Misc. Application No. 1172 of 2023
                          And
                 Appeal No. 657 of 2023


Sita Ram HUF                                ...Appellant

Versus

Securities and Exchange Board of India      ...Respondent


Mr. Sanjeev Kumar Choudhary, Advocate with Mr. Abhay Jha,
Advocate for the Appellant.

Mr. Manish Chhangani, Mr. Sumit Yadav, Mr. Abhay Chauhan
and Mr. Atul Kumar Agrawal Advocates i/b The Law Point for
the Respondent - SEBI.
                                                      6




ORDER:

1. Adjourned on the request of the learned counsel for the appellant. List on December 19, 2023.

Justice Tarun Agarwala Presiding Officer Ms. Meera Swarup Technical Member 20.10.2023 MADHUKAR Digitally signed by MADHUKAR SHAMRAO BHALBAR SHAMRAO BHALBAR msb Date: 2023.10.25 12:58:20 +05'30'