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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Rajasthan - Subsection

Section 36(7) in Rajasthan Police Subordinate Service Rules, 1989

(7)In case a person is allowed to move from ope section to another under rule 4, on his request he shall rank junior-most in the particular rank in the section to which he is transferred.