Supreme Court - Daily Orders
The State Of Himachal Pradesh vs Madan Gopal on 4 April, 2016
ITEM NO.28 REGISTRAR COURT. 2 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Criminal Appeal No(s). 907/2015
STATE OF HIMACHAL PRADESH Appellant(s)
VERSUS
MADAN GOPAL Respondent(s)
Date : 04/04/2016 This appeal was called on for hearing today.
For Appellant(s) Mr.Baldev Singh,Adv.
Mr. Varinder Kumar Sharma,Adv.
For Respondent(s)
Mr. Neeraj Kumar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Ld.counsel for the parties have failed to file the additional documents within the period stipulated in the order dated 12.02.2016 of this Court. Viewed thus, the matter shall be processed for listing before the Hon'ble Court as per rules.
(M V RAMESH) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2016.04.04 16:51:35 TLT Reason: