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National Company Law Appellate Tribunal

Avant Garde Clean Room &Engg. Solutions ... vs Hll Biotech Limited on 19 November, 2025

            NATIONAL COMPANY LAW APPELLATE TRIBUNAL
                           AT CHENNAI
                     (APPELLATE JURISDICTION)

                   Company Appeal (AT) (CH) (Ins) No. 26/2023

 In the matter of:

 Avant Garde Clean Room & Engg.
 Solutions Pvt. Ltd.
 Having its Registered Office at
 D-1/1, Ground Floor, Opp. Meri College,
 Janak Puri, New Delhi South West Delhi-11-58
 Represented by its Director Mr. Gaurav Thakral            ....Appellant

 V

 HLL Biotech Limited,
 Having its Registered Office at
 HLL Bhavan, Mahilamandiram Road,
 Pookappura, Thiruvanathapuram,
 Kerala - 695 012                                         .... Respondent

 Present :

 For Appellant        :       No Appearance
 For Respondent       :       No Appearance


                                          ORDER

(Hybrid Mode) 19.11.2025:

The order sheet reflects that, for couple of previous dates none had appeared for the Appellant. Even none appears today also, despite of repeated calls.
Comp. App (AT) (CH) (INS) No. 26 / 2023 Page 1 of 2
Hence, we have got no other option except to dismiss the Company Appeal (AT) (CH) (INS) No. 26 / 2023 for want of prosecution.

[Justice Sharad Kumar Sharma] Member (Judicial) [Indevar Pandey] Member (Technical) SR/MS/AK Comp. App (AT) (CH) (INS) No. 26 / 2023 Page 2 of 2