National Company Law Appellate Tribunal
Avant Garde Clean Room &Engg. Solutions ... vs Hll Biotech Limited on 19 November, 2025
NATIONAL COMPANY LAW APPELLATE TRIBUNAL
AT CHENNAI
(APPELLATE JURISDICTION)
Company Appeal (AT) (CH) (Ins) No. 26/2023
In the matter of:
Avant Garde Clean Room & Engg.
Solutions Pvt. Ltd.
Having its Registered Office at
D-1/1, Ground Floor, Opp. Meri College,
Janak Puri, New Delhi South West Delhi-11-58
Represented by its Director Mr. Gaurav Thakral ....Appellant
V
HLL Biotech Limited,
Having its Registered Office at
HLL Bhavan, Mahilamandiram Road,
Pookappura, Thiruvanathapuram,
Kerala - 695 012 .... Respondent
Present :
For Appellant : No Appearance
For Respondent : No Appearance
ORDER
(Hybrid Mode) 19.11.2025:
The order sheet reflects that, for couple of previous dates none had appeared for the Appellant. Even none appears today also, despite of repeated calls.
Comp. App (AT) (CH) (INS) No. 26 / 2023 Page 1 of 2
Hence, we have got no other option except to dismiss the Company Appeal (AT) (CH) (INS) No. 26 / 2023 for want of prosecution.
[Justice Sharad Kumar Sharma] Member (Judicial) [Indevar Pandey] Member (Technical) SR/MS/AK Comp. App (AT) (CH) (INS) No. 26 / 2023 Page 2 of 2