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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(a) in The Orissa District Planning Committees Rules, 2000

(a)the date, time and place where a poll shall, if necessary, take place for election in accordance with the system of proportional representation by means of single transferable vote, to the Committee by and from among,-
(i)the elected members of the Zilla Parishad, and
(ii)the elected members of the municipalities within the district;