Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Kerala - Subsection Section 8(xi) in A.P.J. Abdul Kalam Technological University Act, 2015 (xi)to establish, maintain and administer hostels and to recognise hostels which are not under the management of the University and to suspend or withdraw such recognition;
