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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(9) in East Punjab Urban Rent Restriction (Amendment) Act, 1985

(9)Save as otherwise provided in this section, the procedure for the disposal of an application for eviction under section 13-A shall be the same as the procedure for the disposal of applications by the Controller.