Supreme Court - Daily Orders
Kunal Kanti Jha vs Alipurduar B. Ed. Training College on 5 September, 2022
Bench: Chief Justice, S. Ravindra Bhat
ITEM NO.808 COURT NO.1 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 27751/2022
KUNAL KANTI JHA Petitioner(s)
VERSUS
ALIPURDUAR B. ED. TRAINING COLLEGE & ANR. Respondent(s)
Date : 05-09-2022 This petition was mentioned today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Petitioner(s) Mr. Joydeep Mazumdar, Adv.(mentioned by)
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List on 09.09.2022.
(INDU MARWAH) (VIRENDER SINGH) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2022.09.06 10:15:57 IST Reason: