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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(2) in U.P. Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

(2)No person shall sell his wares or provide his services by vending or hawking in any areas or places other than mentioned in the certificate of vending.