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State of Maharashtra - Section

Section 12 in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

12. Disposal of declared agricultural produce.

- [Every declared agricultural produce] [These words were substituted for the words 'Ordinarily every declared agricultural produce' by G. N. of 7.6.1990.] shall be sold by public auction :Provided that the Director may, if he deems fit, permit sale thereof by tender system or by sample or by open agreement.