Madhya Pradesh High Court
Dilip Ramteke vs The State Of Madhya Pradesh on 9 January, 2020
Author: Rajendra Kumar Srivastava
Bench: Rajendra Kumar Srivastava
1 CRR-334-2018 The High Court Of Madhya Pradesh CRR-334-2018 (DILIP RAMTEKE AND OTHERS Vs THE STATE OF MADHYA PRADESH) 6 Jabalpur, Dated : 09-01-2020 At the request of learned counsel for the applicant, list this matter after two weeks.
(RAJENDRA KUMAR SRIVASTAVA) JUDGE A.Praj.
Digitally signed by ASHWANI PRAJAPATI Date: 10/01/2020 14:16:04