Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64] [Entire Act] State of Punjab - Subsection Section 64(g) in Punjab Jail Manual, 1996 (g)draw up a plan for the classification of prisoners, training, treatment programmes and correctional activities in his jail and implement State Policy pertaining to correctional administration.
