Bombay High Court
Keyman Advisory Serviced Pvt. Ltd vs Assistant Commissioner Of Income-Tax, ... on 16 January, 2024
Author: Neela Gokhale
Bench: K. R. Shriram, Neela Gokhale
1/1 P1-oswp-856-2023.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 856 OF 2023
Keyman Advisory Services Pvt. Ltd. ...Petitioner
Versus
Assistant Commissioner of Income-tax, Central
Circle-7(1), Mumbai & Ors. ...Respondents
Ms. Rutuja N. Pawar, for the Petitioner.
None present for Respondents-Revenue.
CORAM: K. R. SHRIRAM &
DR. NEELA GOKHALE, JJ.
DATED: 16th January 2024
PC :
1. Not on Board. Upon mentioning taken on board.
2. Ad-interim relief granted is extended till 28th March 2024.
3. Respondents to file reply and serve a copy thereof on or before 6th February 2024. Rejoinder, if any, to be filed and copy served by 27th February 2024.
4. Petition be listed on 18th March 2024.
(DR. NEELA GOKHALE, J.) (K. R. SHRIRAM, J.) Signed by: Raju D. Gaikwad Designation: PS To Honourable Judge Date: 17/01/2024 17:20:00 Gaikwad RD