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Bombay High Court

Keyman Advisory Serviced Pvt. Ltd vs Assistant Commissioner Of Income-Tax, ... on 16 January, 2024

Author: Neela Gokhale

Bench: K. R. Shriram, Neela Gokhale

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                                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                                ORDINARY ORIGINAL CIVIL JURISDICTION

                                                    WRIT PETITION NO. 856 OF 2023

                                Keyman Advisory Services Pvt. Ltd.                  ...Petitioner
                                       Versus
                                Assistant Commissioner of Income-tax, Central
                                Circle-7(1), Mumbai & Ors.                          ...Respondents


                                Ms. Rutuja N. Pawar, for the Petitioner.
                                None present for Respondents-Revenue.


                                                      CORAM:         K. R. SHRIRAM &
                                                                     DR. NEELA GOKHALE, JJ.
                                                      DATED:         16th January 2024
                                PC :

1. Not on Board. Upon mentioning taken on board.

2. Ad-interim relief granted is extended till 28th March 2024.

3. Respondents to file reply and serve a copy thereof on or before 6th February 2024. Rejoinder, if any, to be filed and copy served by 27th February 2024.

4. Petition be listed on 18th March 2024.

(DR. NEELA GOKHALE, J.) (K. R. SHRIRAM, J.) Signed by: Raju D. Gaikwad Designation: PS To Honourable Judge Date: 17/01/2024 17:20:00 Gaikwad RD