Section 36 in The Maharashtra Raw Cotton (Procurement, Processing and Marketing) Act, 1971
36. Power to issue directions to cotton ginning and pressing factories.
- The State Government, or any officer authorised by it in this behalf, may issue to any owner or person in charge of a cotton ginning factory or cotton pressing factory such general or special directions as it or he may think necessary or expedient, for maintaining or increasing the supply of ginned or baled cotton and the owner or such person shall be bound to follow and act upon such directions.
