Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

Daman and Diu - Subsection

Section 25(5) in The Daman And Diu Panchayat Regulation, 2012

(5)The posting and transfer of the staff recruited under sub-section (4), shall rest with the Chief Executive Officer.