Supreme Court - Daily Orders
Mebigo Labs Private Limited vs Google India Private Limited on 28 October, 2025
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
1
ITEM NO.13 COURT NO.4 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 2583/2024
[Arising out of impugned final judgment and order dated 19-01-2024
in O.S.A.(CAD) No. 105/2023 passed by the High Court of Judicature
at Madras]
MEBIGO LABS PRIVATE LIMITED Petitioner(s)
VERSUS
GOOGLE INDIA PRIVATE LIMITED & ORS. Respondent(s)
IA No.23638/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.25773/2024-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 23638/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 25773/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES WITH SLP(C) No. 2770/2024 (XII) IA No.26160/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 3181/2024 (XII) IA No.30364/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 2760/2024 (XII) IA No.26070/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 2675/2024 (XII) FOR ADMISSION and I.R. and IA No.24564/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 2730/2024 (XII) IA No.25661/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 2790/2024 (XII) IA No.26519/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 2732/2024 (XII) Signature Not Verified IA No.25701/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT Digitally signed by Jayant Kumar Arora Date: 2025.10.29 18:07:59 IST Reason: SLP(C) No. 3119/2024 (XII) IA No.30085/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 2899/2024 (XII) 2 IA No.27721/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 16949/2024 (XII) SLP(C) No. 16953/2024 (XII) FOR ADMISSION SLP(C) No. 16952/2024 (XII) FOR ADMISSION SLP(C) No. 16946/2024 (XII) SLP(C) No. 16947/2024 (XII) SLP(C) No. 16951/2024 (XII) SLP(C) No. 16955/2024 (XII) FOR ADMISSION SLP(C) No. 16954/2024 (XII) FOR ADMISSION SLP(C) No. 16948/2024 (XII) SLP(C) No. 16950/2024 (XII) SLP(C) No. 19740/2025 (XII) FOR ADMISSION IA No. 169418/2025 - PERMISSION TO FILE LENGTHY LIST OF DATES SLP(C) No. 19625/2025 (XII) FOR ADMISSION SLP(C) No. 20222/2025 (XII) FOR ADMISSION Date : 28-10-2025 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA HON'BLE MR. JUSTICE R. MAHADEVAN Counsel for the parties Mr. T. Sundar Ramanathan, AOR Mr. Abir Roy, Adv.
Mr. Lzafeer Ahmad B. F., AOR Mr. T Sundar Ramanathan, Adv. Mr. Devashish Marwah, Adv. Mr. Aman Shankar, Adv.
Mr. Sasthibrata Panda, Adv. Ms. Biyanka Bhatia, Adv.
Mr. Krishan Singhal, Adv. Mr. R Venkatraman, Adv.
Mr. Sachin Menon, Adv.
Mr. Harinarayan Sk, Adv.
Ms. Monica Benjamin, Adv. Mr. Ranjeev Khatana, Adv. Mr. Shyam Gopal, Adv.
3Mr. Karan Sachdev, Adv.
Mr. Hari Shankar, Adv.
Mr. Abir Roy, Adv.
Mr. Devashish Marwah, Adv. Mr. Vinam Gupta, AOR Mr. Vivek Pandey, Adv.
Mr. Aman Shankar, Adv.
Ms. Natasha K, Adv.
Mr. Sasthibrata Panda, Adv. Ms. Biyanka Bhatia, Adv.
Ms. Shreya Kapoor, Adv.
Mr. M. P. Devanath, AOR Mr. Abhijnan Jha , AOR Mr. Abhijnan Jha , AOR Mr. Devashish Marwah, Adv. Mr. Vinam Gupta, AOR Mr. Abir Roy, Adv.
Mr. Aman Shankar, Adv.
Ms. Natasha K, Adv.
Mr. Saurabh Gupta, Adv.
Mr. M. P. Devanath, AOR Mr. T. Sundar Ramanathan, AOR UPON hearing the counsel the Court made the following O R D E R
1. In view of the letter circulated by learned counsel for the respondent(s) seeking adjournment, re-list the matter on 25.11.2025.
2. As prayed for, written submissions and common compilation of Judgments be filed in the meantime.
(JAYANT KUMAR ARORA) (NIDHI WASON) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR