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State of Goa - Section

Section 27 in The Goa, Housing Board Act, 1968

27. Delegation of powers of Board to sanction contracts.

- Subject to such rules as may be made, the Board may by order direct that the power conferred on it under sections 24 and 25 to sanction a contract shall be exercised by the Housing Engineer or any other officer specified by it in the order.Chapter - V Housing, improvement or building schemes