Madhya Pradesh High Court
Chittar Singh Thakur vs The State Of Madhya Pradesh on 1 April, 2022
Author: Virender Singh
Bench: Virender Singh
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 6081 of 2021 (CHITTAR SINGH THAKUR Vs THE STATE OF MADHYA PRADESH) Dated : 01-04-2022 None for the appellant.
Shri C.P. Singh Parmar, Govt. Advocate for the State. List after four weeks.
(VIRENDER SINGH) JUDGE vinod Signature SAN Not Verified Digitally signed by VINOD VISHWAKARMA Date: 2022.04.04 14:27:12 IST