Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Bihar - Subsection Section 10(b) in The Bihar Irrigation and Flood Protection, (Betterment Contribution) Rules, 1961 (b)Every application by the owner under sub-rule (a) shall be accompanied by a fee of ten rupees.
