Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 315(1)] [Section 315] [Entire Act]

State of Jharkhand - Subsection

Section 315(1)(c) in Jharkhand Municipal Act, 2011

(c)for keeping every market building, market place and slaughterhouse in a clean and proper state and for removing filth and refuse therefrom;