Madhya Pradesh High Court
M/S Mdp Infra (India) Pvt. Ltd. vs Commissioner Customs Central Excise ... on 11 December, 2018
1 CEA-123-2018 The High Court Of Madhya Pradesh CEA-123-2018 (M/S MDP INFRA (INDIA) PVT. LTD. Vs COMMISSIONER CUSTOMS CENTRAL EXCISE AND CGST) 1 Gwalior, Dated : 11-12-2018 Mr. Gautam Prasad, learned counsel for the appellant. As prayed for on behalf of appellant, list next week.
(SANJAY YADAV) (VIVEK AGARWAL)
JUDGE JUDGE
bj/-
BARKHA
JHA
2018.12.1
2 10:49:38
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