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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Ram Lal vs . Kanta Devi ( Deceased) Through Lrs on 3 March, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Ram Lal Vs. Kanta Devi ( deceased) through LRs .

RSA No.430 of 2012 03.03.2023 Present: Mr. Viswas Kaushal, Advocate vice Mr. Suneet Goel, Advocate, for the appellant.

Mr. Anirudh Sharma, Advocate vice Mr. Chaman Goverdhan, Advocate, for legal representative No.1(a).

At the request of learned vice counsel for the appellant, list after four weeks.



                                                          ( Sushil Kukreja )
             March 03, 2023                                     Judge
                  (VH)








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