Himachal Pradesh High Court
Ram Lal vs . Kanta Devi ( Deceased) Through Lrs on 3 March, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Ram Lal Vs. Kanta Devi ( deceased) through LRs .
RSA No.430 of 2012 03.03.2023 Present: Mr. Viswas Kaushal, Advocate vice Mr. Suneet Goel, Advocate, for the appellant.
Mr. Anirudh Sharma, Advocate vice Mr. Chaman Goverdhan, Advocate, for legal representative No.1(a).
At the request of learned vice counsel for the appellant, list after four weeks.
( Sushil Kukreja )
March 03, 2023 Judge
(VH)
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